Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 184 in U.P. Revenue Code Rules, 2016 184. Variance of order in revision (Section 210). - No order shall be varied or reversed in revision under section 210, unless notice has been served on the parties interested and opportunity of hearing has been provided to them.
