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State of Madhya Pradesh - Section

Section 14 in The M.P. Vishesh Sashastra Bal Niyam, 1973

14. Company Commander, Platoon Commander and Section Commander.

- The Company Commanders, Platoon Commanders and the Section Commanders shall be responsible for the welfare, administration, training, discipline, efficiency, morale and the health of the personnel under their command, the sanitation of the camp of their sub-units, the security of the arms, ammunition, cash and other property the maintenance of proper accounts in respect of them, the proper and economical management of the Langars and shall daily attend parades, impart training to their men, and play games with them and shall hold orderly rooms daily at the prescribed hours and shall set an example of discipline, smartness, energy and devotion to their subordinates.