Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(i) in The Bihar State Bar Council Advocates' (Welfare) Pension Scheme, 2008 (i)"Act" means the Bihar State Advocates' Welfare Fund Act, 1983 (Act No. 16 of 1983).
