Supreme Court - Daily Orders
Kantaru Rajeevaru vs Indian Young Lawyers Association ... on 3 February, 2020
Bench: Chief Justice, R. Banumathi, Ashok Bhushan, L. Nageswara Rao, Mohan M. Shantanagoudar, S. Abdul Nazeer, R. Subhash Reddy, B.R. Gavai, Surya Kant
1
ITEM NO.901 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3358/2018 in W.P.(C) No. 373/2006
(Arising out of impugned final judgment and order dated 28-09-2018
in W.P.(C) No. No. 373/2006 passed by the Supreme Court Of India)
KANTARU RAJEEVARU Petitioner(s)
VERSUS
INDIAN YOUNG LAWYERS ASSOCIATION
THR.ITS GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS.Respondent(s)
(.[NOTE : ONLY THE REFERENCE MENTIONED ABOVE IS LISTED. NO
ARGUMENTS WITH REGARD TO REVIEW PETITIONS AND WRIT PETITIONS WILL
BE HEARD, THE REVIEW PETITIONS AS WELL AS WRIT PETITIONS SHALL
REMAIN PENDING UNTIL THE DETERMINATION OF QUESTIONS REFERRED.].
IA No. 9761/2020 - INTERVENTION APPLICATION)
WITH SLP(C) No. 18889/2012 (III)
(IA No.114561/2017-INTERVENTION APPLICATION and IA No.114567/2017-
INTERVENTION APPLICATION and IA No.114574/2017-INTERVENTION
APPLICATION)
W.P.(C) No. 286/2017 (PIL-W)
R.P.(C) No. 3359/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR INTERVENTION APPLICATION ON IA 151061/2018 FOR INTERVENTION
APPLICATION ON IA 9769/2019 IA No. 9769/2019 - INTERVENTION
APPLICATION IA No. 151061/2018 - INTERVENTION APPLICATION)
Diary No(s). 37946/2018 (PIL-W)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
146913/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 146914/2018 FOR STAY APPLICATION ON IA 146915/2018
FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
146916/2018 IA No. 146916/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION IA No. 146913/2018 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT IA No. 146915/2018 - STAY APPLICATION)
R.P.(C) No. 3469/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147148/2018)
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2020.02.04
Diary No(s). 38135/2018 (PIL-W)
17:33:45 IST
Reason:
( FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
147520/2018 FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION
ON IA 147521/2018 IA No. 147521/2018 - APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION)
2
Diary No(s). 38136/2018 (PIL-W)
( FOR EX-PARTE STAY ON IA 147553/2018 FOR APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION ON IA 147556/2018 FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 147560/2018 IA No.
147556/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA
No. 147553/2018 - EX-PARTE STAY IA No. 147560/2018 - EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3449/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR PERMISSION ON IA 12640/2019 FOR impleading
party ON IA 12642/2019 FOR INTERVENTION/IMPLEADMENT ON IA
12642/2019 FOR impleading party ON IA 13067/2019 FOR
INTERVENTION/IMPLEADMENT ON IA 13067/2019 FOR APPLICATION FOR
PERMISSION ON IA 13069/2019 IA No. 13069/2019 - APPLICATION FOR
PERMISSION IA No. 12640/2019 - APPLICATION FOR PERMISSION IA No.
13067/2019 – INTERVENTION/IMPLEADMENT IA No. 12642/2019 –
INTERVENTION/IMPLEADMENT)
W.P.(C) No. 1285/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION ON IA 161415/2018 FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 161417/2018 and IA
No. 161415/2018 - APPLICATION FOR PERMISSION IA No. 161417/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 3470/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159846/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
ON IA 159847/2018 FOR APPOINTMENT OF COMMR./RECEIVER ON IA
159851/2018 IA No. 159851/2018 - APPOINTMENT OF COMMR./RECEIVER
IA No. 159847/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
R.P.(C) No. 3380/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149541/2018 FOR EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT ON IA 155358/2018 IA No. 155358/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3379/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149566/2018 FOR EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT ON IA 155361/2018 IA No. 155361/2018 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
R.P.(C) No. 3444/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 149630/2018 FOR STAY APPLICATION ON IA
149635/2018 IA No. 149635/2018 - STAY APPLICATION)
R.P.(C) No. 3462/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 188613/2019 and IA No.
188613/2019 - APPROPRIATE ORDERS/DIRECTIONS)
Diary No(s). 38764/2018 (PIL-W)
3
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
149870/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 149892/2018 IA No. 149870/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 38769/2018 (PIL-W)
( FOR ORAL HEARING ON IA 149908/2018 and FOR APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION ON IA 155639/2018 IA No.
155639/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 38907/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150424/2018 FOR ORAL HEARING ON IA 150428/2018 IA No. 150424/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
R.P.(C) No. 3377/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 150669/2018 and FOR EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT ON IA 155353/2018 and IA No.
155353/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 39023/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150868/2018 and FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES ON IA 20681/2019 FOR EXEMPTION FROM
FILING O.T. ON IA 20683/2019 IA No. 150868/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION IA No. 20683/2019 - EXEMPTION
FROM FILING O.T. IA No. 20681/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 39135/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
150947/2018 FOR ORAL HEARING ON IA 150948/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA 160906/2018
FOR ON IA 160906/2018 IA No. 150947/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION IA No. 160906/2018 - PERMISSION
TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 39248/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151213/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151214/2018 IA No. 151213/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 39258/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151240/2018 FOR ORAL HEARING ON IA 151248/2018 IA No. 151240/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 39317/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
151375/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 151376/2018 IA No. 151375/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
4
W.P.(C) No. 1323/2018 (PIL-W)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 156782/2018 FOR PERMISSION
TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 19542/2019 IA
No. 156782/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 19542/2019 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 1305/2018 (X)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 154313/2018 FOR RECALLING
THE COURTS ORDER ON IA 23873/2019 IA No. 154313/2018 - APPROPRIATE
ORDERS/DIRECTIONS IA No. 23873/2019 - RECALLING THE COURTS ORDER)
Diary No(s). 39642/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
152356/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 152366/2018 FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS ON IA 152375/2018 FOR ON IA 152375/2018
IA No. 152356/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 152375/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 3381/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ADMISSION)
Diary No(s). 40056/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
153708/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 153710/2018 FOR EX-PARTE STAY ON IA 153714/2018
IA No. 153708/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 153714/2018 - EX-PARTE STAY)
Diary No(s). 40191/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
154302/2018 IA No. 154302/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40405/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
156986/2018 IA No. 156986/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40570/2018 (PIL-W)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
155898/2018 FOR STAY APPLICATION ON IA 155899/2018 FOR APPLICATION
FOR PERMISSION TO FILE REVIEW PETITION ON IA 155904/2018 IA No.
155904/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA
No. 155898/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 155899/2018 - STAY APPLICATION)
Diary No(s). 40681/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
156217/2018 FOR ORAL HEARING ON IA 156218/2018 IA No. 156217/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
5
Diary No(s). 40713/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
156339/2018 IA No. 156339/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40840/2018 (PIL-W)
(With IA No. 157004/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40885/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157171/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 157172/2018 IA No. 157171/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION IA No. 157172/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
Diary No(s). 40887/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157177/2018 FOR APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION ON IA 157180/2018 IA No. 157180/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 40888/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157184/2018 IA No. 157184/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40898/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157231/2018 FOR ORAL HEARING ON IA 157232/2018 FOR STAY APPLICATION
ON IA 157238/2018 IA No. 157231/2018 - APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION IA No. 157238/2018 - STAY APPLICATION)
R.P.(C) No. 3457/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR ORAL HEARING ON IA 157246/2018)
Diary No(s). 40910/2018 (PIL-W)
( FOR ORAL HEARING ON IA 157266/2018
FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157271/2018 IA No. 157271/2018 - APPLICATION FOR PERMISSION TO FILE
REVIEW PETITION)
Diary No(s). 40924/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157302/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157303/2018 IA No. 157302/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
Diary No(s). 40929/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157304/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 157305/2018 IA No. 157304/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION)
6
Diary No(s). 41005/2018 (PIL-W)
(FOR ORAL HEARING ON IA 157490/2018 FOR APPLICATION FOR PERMISSION
TO FILE REVIEW PETITION ON IA 157493/2018 FOR CONDONATION OF DELAY
IN FILING REVIEW PETITION ON IA 157495/2018 IA No. 157493/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No.
157495/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION)
Diary No(s). 41091/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
157744/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 159266/2018 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON
IA 159342/2018 FOR ON IA 159342/2018 IA No. 157744/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No.
159266/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 159342/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 1339/2018 (PIL-W)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 159262/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
166074/2018 IA No. 159262/2018 - APPROPRIATE ORDERS/DIRECTIONS IA
No. 166074/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 41264/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
158344/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 158346/2018 IA No. 158344/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION IA No. 158346/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
R.P.(C) No. 3473/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
159854/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 159855/2018 IA No. 159855/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 41395/2018 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
158845/2018 FOR STAY APPLICATION ON IA 158849/2018 FOR APPLICATION
FOR PERMISSION TO FILE REVIEW PETITION ON IA 158854/2018 FOR
CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 158855/2018 IA
No. 158854/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 158855/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION IA No. 158845/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT IA No. 158849/2018 - STAY APPLICATION)
Diary No(s). 41586/2018 (PIL-W)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
159837/2018 FOR STAY APPLICATION ON IA 159838/2018 FOR APPLICATION
FOR PERMISSION TO FILE REVIEW PETITION ON IA 159839/2018 FOR
CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 159841/2018IA
7
No. 159839/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 159841/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION IA No. 159837/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT IA No. 159838/2018 - STAY APPLICATION)
R.P.(C) No. 3480/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
160743/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 160745/2018 IA No. 160745/2018 - CONDONATION OF DELAY IN FILING
REVIEW PETITION)
Diary No(s). 41896/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
160768/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 160769/2018 IA No. 160768/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION IA No. 160769/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
Diary No(s). 42085/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
161182/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 161184/2018 FOR CONDONATION OF DELAY IN FILING REVIEW
PETITION ON IA 161187/2018 IA No. 161182/2018 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION IA No. 161187/2018 - CONDONATION
OF DELAY IN FILING REVIEW PETITION)
Diary No(s). 42264/2018 (PIL-W)
IA No. 161648/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 161649/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION IA No. 161651/2018 - PERMISSION TO FILE SLP WITHOUT
CERTIFIED/PLAIN COPY OF IMPUGNED ORDER IA No. 161650/2018 - STAY
APPLICATION)
Diary No(s). 42337/2018 (PIL-W)
(For IA No. 161855/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 161857/2018 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
MA 3113/2018 in W.P.(C) No. 373/2006 (PIL-W)
(FOR FOR CLARIFICATION/DIRECTION ON IA 165960/2018 IA No.
165960/2018 – CLARIFICATION/DIRECTION)
Diary No(s). 44021/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
169213/2018 FOR CONDONATION OF DELAY IN FILING ON IA 169218/2018
IA No. 169213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION IA No. 169218/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 44991/2018 (PIL-W)
( FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
173678/2018 FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION
8
ON IA 173684/2018 FOR CONDONATION OF DELAY IN FILING REVIEW
PETITION ON IA 173685/2018 IA No. 173678/2018 - APPLICATION FOR
LISTING REVIEW PETITION IN OPEN COURT IA No. 173684/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No.
173685/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION)
Diary No(s). 46720/2018 (PIL-W)
( FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
181574/2018 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 181578/2018 FOR CONDONATION OF DELAY IN FILING REVIEW
PETITION ON IA 181581/2018 IA No. 181578/2018 - APPLICATION FOR
LISTING REVIEW PETITION IN OPEN COURT IA No. 181574/2018 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No.
181581/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION)
Diary No(s). 47720/2018 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
184745/2018 FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON
IA 184747/2018 IA No. 184745/2018 - APPLICATION FOR PERMISSION TO
FILE REVIEW PETITION IA No. 184747/2018 - CONDONATION OF DELAY IN
FILING REVIEW PETITION)
Diary No(s). 2252/2019 (PIL-W)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9609/2019 FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON
IA 9611/2019 FOR ORAL HEARING ON IA 9614/2019 FOR CONDONATION OF
DELAY IN FILING REVIEW PETITION ON IA 9617/2019 IA No. 9611/2019 -
APPLICATION FOR PERMISSION TO FILE REVIEW PETITION IA No. 9617/2019
- CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 9609/2019 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 9614/2019
- ORAL HEARING)
R.P.(C) No. 345/2019 in W.P.(C) No. 373/2006 (PIL-W)
(FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA
19017/2019 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN
COURT ON IA 19518/2019 IA No. 19518/2019 - APPLICATION FOR LISTING
REVIEW PETITION IN OPEN COURT IA No. 19017/2019 - CONDONATION OF
DELAY IN FILING REVIEW PETITION)
Diary No(s). 2998/2019 (PIL-W)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
13217/2019 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
ON IA 13221/2019 FOR APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT ON IA 13225/2019 FOR CONDONATION OF DELAY IN FILING
REVIEW PETITION ON IA 13229/2019 FOR EXEMPTION FROM FILING PAPER
BOOKS ON IA 13676/2019 IA No. 13225/2019 - APPLICATION FOR LISTING
REVIEW PETITION IN OPEN COURT IA No. 13217/2019 - APPLICATION FOR
PERMISSION TO FILE REVIEW PETITION IA No. 13229/2019 - CONDONATION
OF DELAY IN FILING REVIEW PETITION IA No. 13221/2019 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 13676/2019 -
EXEMPTION FROM FILING PAPER BOOKS)
W.P.(C) No. 472/2019 (PIL-W)
9
(With IA No. 60456/2019 - EXEMPTION FROM FILING O.T.)
Date : 03-02-2020 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
Counsel for the parties
Mr. K. Parasaran, Sr. Adv.
Mr. Satish Parasaran, Sr. Adv.
Mr. K.V. Mohan, AOR
Mrs. Aditi Adani, Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. Vishnu Mohan, Adv.
Mr. Madan Babu, Adv.
Mr. Rahul Kumar Sharma, Adv.
Mr. C.R. Jaya Sukin, Adv.
Ms. Divya Mishra, Adv.
Ms. Baby Devi Bonia, Adv.
Ms. Savita Devi, Adv.
Ms. Suresh Kumari, Adv.
Mr. R.P. Aggarwal, Adv.
Mr. Ashutosh Kumar Srivastava, adv.
Mr. K.R. Satheesh, Adv.
Mr. Amitava Poddar, Adv.
Mr. Rahul Sharma, Adv.
Mr. Tarun Kant Samantaray, Adv.
Mr. Karri Venkata Reddy, Adv.
Mr. Amit Pratap Shaunak, Adv.
Ms. Niharika Dudeja, Adv.
Mr. Narender Kumar Verma, AOR
Mr. Manoj C. Nair, Adv.
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, Adv.
Mr. Mahendra Kumawat, Adv.
Mr. MR Abhilash, Adv.
Mr. Sayooj Mohandas M., Adv.
Mr. Vishal Arun, AOR
Mr. Piyush Dwivedi, AOR
10
Mr. V. Giri, Sr. Adv.
Dr. Rajeev Dhavan, Sr. Adv.
Mr. Vikas Singh, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Ms. Akanksha Mehra, Adv.
Mr. Pijush Dwivedi, Adv.
Mr. Amit Bhandari, Adv.
Mr. L. Nidhiram, Adv.
Ms. Meenakshi Arora, Sr. Adv.
Mr. P.S. Narasimha, Sr. Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. C.S. Vaidyanathan, Sr. Adv.
Ms. Malini Poduval, AOR
Mr. Harish V. Shankar, Adv.
Mr. C.S. Vaidyanathan, Sr. Adv.
Ms. Malini Poduval, Adv.
Mr. Harish V. Shankar, Adv.
Mr. Vishnu Shankar Jain, AOR
Mr. Anish R. Shah, AOR
Mr. Ranbir Singh Yadav, AOR
Mr. B. Rajesh, Adv.
Mr. Mohd. Aslam, Adv.
Mr. Ashutosh Rana, Adv.
Mr. P.N. Ravindran, Sr. Adv.
Mr. C.N. Sreekumar, Sr. Adv.
Mr. T.G. Narayanan Nair, AOR
Mr. Amit Sarma, Adv.
Mr. Prakash Ranjan Nayak, Adv.
Dr. K.P. Kylasanatha Pillay, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Ms. V. Susheatha, Adv.
Mr. P. Abinesh Karthik, Adv.
Mr. Arun Singh, Adv.
Ms. V. Keerthana, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. Babul Kumar, Adv.
Mr. Deepak N., Adv.
11
Mr. J.P. Cama, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Mr. Babul Kumar, Adv.
Mr. P. Abinash Karthk, Adv.
Mr. Arun Singh, Adv.
Mr. V. Keerthana, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. V. Susheatha, Adv.
Mr. Mohan Parasaran, Sr. Adv.
Mr. J.P. Cama, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Ms. V. Susheatha, Adv.
Mr. P. Abinesh Karthik, Adv.
Mr. Arun Singh, Adv.
Ms. V. Keerthana, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. Babul Kumar, Adv.
Mr. Deepak N., Adv.
Dr. K.P. Kylasanatha Pillay, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Ms. V. Susheatha, Adv.
Mr. P. Abinesh Karthik, Adv.
Mr. Arun Singh, Adv.
Ms. V. Keerthana, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. Babul Kumar, Adv.
Mr. Deepak N., Adv.
Mr. J.P. Cama, Sr. Adv.
Mr. Sreemuthan, Adv.
Mr. Raghu Valan., Adv.
Mr. Praneet Pranav, Adv.
Mr. Shishir Pinaki, AOR
Mr. Rajiv Kumar Sinha, Adv.
Mr. Sajith. P, AOR
Mr. Manoj C. Nair, Adv.
Mr. R.K. Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Kumar Gaurav, Adv.
Mr. B.N. Dubey, Adv.
Ms. Ritu Reniwal, Adv.
12
Mr. Robin Khokhar, AOR
Mr. Anzu. K. Varkey, AOR
Ms. N.P. Rakeesh Panicker, Adv.
Mr. Ranjith Shankar, Adv.
Mr. Kuriakole Varghese, Adv.
Mr. V. Shyamohan, AOR
Mr. Surya Prakash, Adv.
Mr. V.K. Biju, AOR
Mr. Abhay Pratap Singh, Adv.
Mr. Manan Sanghai, Adv.
Mr. Advair Shukla, Adv.
Mr. Parthasarthi, Adv.
Mr. Rahul Chitnis, Adv.
Mr. Aaditya A. Pande, Adv.
Mr. Rohan Thawani, Adv.
Mr. V. Shyamohan, Adv.
Mr. Abir Phukan, Adv.
Ms. Sohini Choudhury, Adv.
For M/S. KMNP Law, AOR
Mr. B. Vinodh Kanna, Adv.
Mr. M.R. Abilash, Adv.
Mr. Lenin Rajeshwar, Adv.
Mr. Ranjan traj, AOR
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. R. Balasubramanian, Sr. Adv.
Mr. Deepak Prabhakaran, Adv.
Mr. D.V. Raghvamsy, Adv.
Mr. Merul Gupta, Adv.
Mr. Pranav Kumar, Adv.
Mr. Rahul G. Thanwani, Adv.
Mr. Dhirendra Singh Panwar, Adv.
Mr. Sanjay Tyagi, Adv.
Mr. Rajesh Kr. Singh, Adv.
Mr. Santosh Kumar Pandey, AOR
Mr. Ajay Kr. Pandey, Adv.
Mr. Rajan Chaurasia, Adv.
Mr. Aaditya Sharma, Adv.
Mr. Sandeep Singh, Adv.
Mr. Divyansh Rai, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Krishna Kumar Singh, AOR
Ms. Akanksha, Adv.
Mr. Amit Krishnan, Adv.
Ms. Suveni, Adv.
13
Mr. V.V. Pathabhiram, Adv.
Mr. Santosh Kumar Pandey, AOR
Mr. Vijay Dahiya, Adv.
Mr. Amit Kumar Sharma, Adv.
Mr. Harish Pandey, Adv.
Mr. Ajay Singh, Adv.
Mr. K. Rajeev, AOR
Mr. Ramesh Babu M.R., AOR
Ms. Swati Setia, Adv.
Mr. V. Chitambaresh, Sr. Adv.
Ms. Usha Nandini. V, AOR
Mr. Biju P Raman, Adv.
Mr. M.S. Vishnu Sankar, Adv.
Ms. Athira Nair, Adv.
Mr. Gopal Sankar Narayan, Sr. adv.
Ms. Usha NandiniV., Adv.
Mr. Biju P Raman, AOR
Ms. M.S. Vishnu Sankar, Adv.
Ms. Athira G. Nair, Adv.
Mr. Parijat Kishore, AOR
Ms. Meenakshi Lekhi, Adv.
Mr. Harish Pandey, Adv.
Mr. Jitendra Kumar Tripathi, Adv.
Ms. Manjula Gupta, AOR
Ms. Alpana Sharma, Adv.
Ms. Renuka Jumrani, Adv.
Ms. Manjula Gupta, AOR
Mr. Jogy Scaria, AOR
Ms. Beena Victor, Adv.
Mr. Binay Kumar Jha, Adv.
Ms. Alpana Sharma, Adv.
Mr. Jay Prakash Somani, Adv.
Mr. Parvez Bashista, Adv.
Mr. Narender Kumar Sharma, Adv.
For Mr. Debasis Misra, AOR (Not Present)
Ms. Shobha Ramamoorthy, AOR
Mr. Mukesh Kumar Singh, Adv.
Mr. Mohit Kaushik, Adv.
Mr. Ikshit Singhal, Adv.
Mr. Suresh Prasad, Adv.
Mr. Sagar Kumar, Adv.
Mr. Ashutosh Chaturvedi, Adv.
14
Mr. Ranbir Singh Chhilur, Adv.
Mr. Deepak Anand, AOR
Mrs. Hemlata Rawat, Adv.
Mr. Surya Kant, Adv.
Ms. Priyanka Tyagi, Adv.
Mr. A.P. Mayee, AOR
Mr. A. Rajarajan, Adv.
Mr. Mohan Parasaran, Sr. Adv.
Mr. A. Raghunath, Adv.
Mr. Shishir Pinaki, Adv.
Mr. N. Venkatraman, Sr. Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. Rajeev Mishra, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Sansriti Pathak, Adv.
Mr. S. Sai Deepak, Adv.
Mr. Muttu Kumar, Adv.
Mr. R. Abhishek, Adv.
Mr. Ankit Tripathi, Adv.
Mr. J. Sai Deepak, Adv.
Mr. Suvidutt M.S., AOR
Mr. R. Abhishek, Adv.
Mr./Ms. Awkit Tripathi, Adv.
Ms. Padhmalakshmi Iyendar, AAG
Mr. Vishal Meghwal, Adv.
Mr. Milind Kumar, AOR
Petitioner-in-person
Mr. M.T. George, AOR
Mrs. Susy Abraham, Adv.
Mr. Johns George, Adv.
Ms. Prachi Bajpai, AOR
Mr. J Sai Deepak, Adv.
Mr. K.V. Muthu Kumar, AOR
Mr. Akshay R, Adv.
Mr. Jose Abraham, AOR
Mr. Biju P Raman, AOR
Ms. Aswathi M.K, AOR
15
Mr. Rabin Majumder, AOR
Mr. K.P. Kylashnatha Pillay, Sr. Adv.
Ms. Rashmi Singhania, AOR
Mr. Purushaindra Kaurav, Sr. Adv.
Ms. Rashmi Singhania, AOR
Ms. Anuradha Mishra, Adv.
Mr. V. Chitambaresh, Sr. Adv.
Mr. Renjith B Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Mahendra Kumawat, Adv.
Mr. P.R. Kovilan, Adv.
Mrs. Geetha Kovilan, AOR
Mr. Anil V. Katarki, Adv.
Mr. Anil C. Nishani, Adv.
Mr. Kiran Kumar, Adv.
Mr. P. Prasanna Kumar, Adv.
Mr. Chandrashekhar L., Adv.
Mr. T.R.B. Sivakumar, AOR
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. D. Bharth Kumar, Adv.
Mr. Bhaskar Gautam, Adv.
Ms. Meenakshi Lekhi, Adv.
Mr. Jilindra Tripati, Adv.
Mr. Sreemithun, Adv.
Mr. Nachikita Joshi, Adv.
Mr. Praneet Pranav, Adv.
Mr. Santosh Kumar, Adv.
Mr. Reghu S., Adv.
Mr. Rahul Tanwani, Adv.
Mr. Anoop Prakash Awasthi, AOR
Mr. G. Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. M. Vivek Bharathi, Adv.
Dr. K.P. Kylashnatha Pillay, Sr. Adv.
Mrs. V.S. Lakshmi, adv.
Mr. Bhavani Shankar Gadnis, Adv.
Mr. Vishwanath B. Gadnis, Adv.
Mr. Zartab Anwar, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Arima Sundaram, Adv.
Mr. Srimuthan, Adv.
Mr. D.V. Raghu, Adv.
Ms. V.S. Lakshmi, Adv.
Mr. Vinayagan Balan, Adv.
16
Mr. V.V. Pattabhiram, Adv.
Mr. Raghu Vansy Dasika, Adv.
Mr. Sreemithun, Adv.
Mr. Praneet Pranav, Adv.
Mr. Santosh Kumar, Adv.
Mr. Nachiketa Joshi, Adv.
Ms. Soumya Ranjan, Adv.
Mr. Piyush Beniwal, Adv.
Mr. Anurag Singh, Adv.
Mr. A. Venayagam Balan, AOR
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Mr. Bharat Sood, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
Mr. Venkita Subramoniam T.R, AOR
Mr. P. V. Dinesh, AOR
Mr. P.V. Surendra Nath, Sr. Adv.
Mr. Subhash Chandran K.R, Adv.
Ms. Yogamaya M.G., Adv.
Ms. Resmitha R. Chandran, AOR
Ms. Lekha Sudhakaran, Adv.
Ms. Indira Jaising, Sr. Adv.
Mr. Prashant Padmanabhan, AOR
Ms. Aanchal Singh, Adv.
Mr. Mohammad Wasim, Adv.
Mr. Paras Singh, Adv.
Ms. Nehmat Kaur, Adv.
Ms. Disha Wadekar, Adv.
Ms. Heena Mistry, Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Shailja Nanda Mishra, adv.
Mr. Arpit Parkash, Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, AOR
Mr. K.M. Natraj, ASG
Mr. B.V. Acharya, Sr. Adv.
Mr. B.L. Acharya, Adv.
Ms. Priyanka S. Bhat, Adv.
Mr. Sharat Nambias, Adv.
Mr. Vatsal Joshi, Adv.
Ms. Indira Bhakar, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Shreekanth P.S., Adv.
17
Ms. Priyanka S. Bhat, Adv.
Mr. B.K. Prasad, AOR
Mr. Tushar Mehta,Ld. S.G.
Mr. K.M. Natraj, ASG
Mr. Vikramjit Banerjee, ASG
Mr. Ankur Talwar, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Kanu Aggarwal, Adv.
Mr. Rajat Nair, Adv.
Mr. S.S. Raizvi, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. B.V. Balramdas, AOR
Mr. Narayan R. Panicker, Adv.
Mr. Alok Singh, Adv.
Mr. Abhishek Singh, Adv.
Ms. Manju Sharma Jetley, AOR
Mr. Wills Mathews, Adv.
Ms. Reena Rao, Adv.
Mr. Ginesh P., Adv.
Mr. Paul John Edison, Adv.
Mr. Shekhar Naphade, Sr. Adv.
Mr. E.R. Kumar, Adv.
Mr. Ashok Jain, Adv.
Mr. Anoop Jain, Adv.
Mr. Abhishek Baid, Adv.
Mrs. Sonal Gupta, Adv.
Mr. Tanya Chaudhary, Adv.
Ms. Swati Bhardwaj, Adv.
Ms. Anwesha Padhi, Adv.
Mr. Sarthak Gaur, Adv.
Mr. Raghav Bansal, Adv.
Ms. Lakshmi Iyer, Adv.
Mr. Raghav Bansal, Adv.
Mr. Aishwarya Dash, Adv.
Mr. Paritosh Arora, Adv.
Ms. Nitika Pandey, Adv.
Mr. Mohit Bafna, Adv.
Mr. Priyank Saxena, Adv.
Ms. Malvika Bhanot, Adv.
For For M/s Parekh & Co.
Mr. V.R.S. Narayan Pillai, Adv.
Mr. Hitsh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. G.S.R. Subramoniam, Adv.
Mr. G.S. Nair, Adv.
18
Mr. VRS Narayanan Pillai, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. GSR Subramoinun, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. GSR Subramoinun, Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Karthik Rajendran, Adv.
Mr. Mahfooz A Nazki, Adv.
Mr. Gowtham Polanki, Adv.
Mr. Fali S. Nariman, Sr. Adv.
Mr. Parag Tripathy, Sr. Adv.
Mr. P.H. Parekh Sr. Adv.
Mr. D.P. Mohanty, adv.
Mr. Abeezar Faizullabhoy, Adv.
Mr. Subhash Sharma, Adv.
Mr. Murtaza Kachwalla, Adv.
Ms. Sonal Gupta, adv.
Ms. Anwesha Padhi, Adv.
Mr. Paritosh Arora, Adv.
Mr. Nikhil Ramdev, Adv.
Ms. Ashna Bhatnagar, Adv.
For M/s Parekh & Co. AOR
Mr. Saket Singh, Adv.
Mr. Manu Nair, Adv.
Mr. Kuber Dewan, Adv.
Ms. Suvarma Kashyap, Adv.
Mr. Ashok Dedhia, Adv.
Mr. Bhavik Lalan, Adv.
Mr. S.S. Shroff, AOR
Dr. Menaka Guruswamy, Sr. Adv.
Mr. Mohit Negi, Adv.
Mr. Bhanya Tandon, Adv.
Mr. Savita Singh, AOR
Mr. Prakash Gautam, Adv.
Mr. Gauram K Singh, Adv.
Mr. Anish Gupta, Adv.
Ms. Seema Patnaha, Adv.
Ms. Alapna Sharma, Adv.
Mr. N.K. Kaul, Sr. Adv.
Mr. Divyanshu Srivastava, Adv.
Mr. Bhuvan Mishra, Adv.
Ms. Anu Bagai, Adv.
19
Mr. Ramchandra M., Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Archana Pathak Dave, AOR
Ms. Ankita Chaudhary, Adv.
Mr. Kumar Prashant, Adv.
Mr. Deepak Kumar, Adv.
Mr. Prerit Shukla, Adv.
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharma, Adv.
Mr. Rajeev Sharma, Adv.
Mr. Anand Kannan, Adv.
Ms. Shylaja Vijayan, Adv.
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. Anand Kannan, Adv.
Dr. Menaka Guruswamy, Sr. Adv.
Mr. Bhavya Tandon, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. R. Balasubramanium, Sr. Adv.
Mr. Sandeep Singh, Adv.
Mr. Sanjay Tyagi, Adv.
Mr. Vijay Dahiya, Adv.
Mr. Divyansh, Adv.
Ms. Mehul Gupta, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. Ardendumauli Prasad, Adv.
Mr. Rahul Thanwani, Adv.
Ms. Alabhya Dhamija, Adv.
Mr. Bhaskar Gowtham, Adv.
Mr. D. Bharat Kumar, Adv.
Mr. Santosh Kr. Pandey, Adv.
Ms. Bharti Tyagi, AOR
Mr. Bharat Singh, Adv.
Mr. M.Y. Muchhala, Sr. Adv.
Mr. Tahir Hakim, Adv.
Mr. M.R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Mr. Arijit Sarkar, Adv.
Mr. J Sai Deepak, Adv.
Mr. Suvidutt M.S., Adv.
Mr. Avinash Sharma, Adv.
Mr. Avinash Sharma, Adv.
20
Mr. R. Abhishek, Adv.
Ms. Smita Pandey, Adv.
Mr. Vibhor Halawat, Adv.
Mr. Yogesh Kumar, Adv.
Mr. A. Rajarajan, Adv.
Mr. L. Vasuki Rajarajan, Adv.
Mr. Deepak Anand, AOR
Mr. C.U. Singh, Sr. Adv.
Mr. Himanshu Sharma, AOR
Ms. Aditi Sharma, Adv.
Mr. Darpan K.M., Adv.
Ms. Hetu Arora Sethi, Adv.
Mr. C.S. Vaidhyanathan, Sr. adv.
Mr. Anoop Kumar, Adv.
Ms. Bhativardhan Singh, Adv.
Mr. Sreemithun, Adv.
Mr. Santosh Kumar, Adv.
Mr. Raghu Vamsy D., Adv.
Mr. Yogeshwaran, Adv.
Mr. Sridhar Pottaraju, Adv.
Mr. Jaideep Gupta, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Mrs. Beena Prakash, Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Awasthi M.K., Adv.
Mr. Ravi Prakash Gupta, Adv.
Ms. Shoba Ramamoorthy, AOR
Mr. Sriram J. Thalapathy, Adv.
Mr. Shilp Vinod, Adv.
Mr. Pushkin Rajkumar, Adv.
Mr. Mohan Prasaran, Sr. Adv.
Mr. P.V. Yogswaran, Adv.
Mr. Deepak N., Adv.
Mr. M.A. Chinnasamy, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. Rakesh Khanna, Sr. Adv.
Mr. T.S. Chaudhary, Adv.
Ms. Sunita Tiwary, Adv.
Mr. Kamal Mohan Gupta, AOR
Mr. MD. Nizamuddin Pasha, Adv.
21
Ms. Ranjeeta Rohatgi, AOR
Mrs. Indira Jainsing, Sr. Adv.
Mr. Ravindra Srivastava, Sr. Adv.
Mr. Sidharth Luthra, Adv.
Mrs. Shiraz Patodia, AOR
Mr. Ashish Singh, Adv.
Mrs. Juhi Chawla, Adv.
Mr. Nikhil Mehndiratta, Adv.
Mr. Mukesh K. Giri, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Yusuf Muchhala, Sr. Adv.
Mr. Tahir Hakeem, Adv.
Mr. M. R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Mr. Arijit Sarkar, Adv.
Mr. R.C. Kaushik, AOR
Mr. Farrukh Rasheed, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. Sidharth Bhatnagar, Sr. Adv.
Ms. Nandini Gore, Adv.
Ms. Sonia Nigam, Adv.
Ms. Tariha Karanjawala, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Neha Khandelwal, Adv.
Mr. Jasvir Singh Sabharwal, Adv.
Ms. Samiksha Godiyal, Adv.
Mr. Udayaditya Banerjee, Adv.
Ms. Sugandha Yadav, Adv.
For M/s Karanjawala & Co., AOR
Mr. Kavin Gulati, Sr. Adv.
Mr. Sidharth Bhatnagar, Sr. Adv.
Ms. Nandini Gore, Adv.
Ms. Tariha Karanjawala, Adv.
Ms. Niharika Karanjawala, Adv.
Ms. Neha Khandelwal, Adv.
Mr. Arjun Sharma, Adv.
Mr. Karanveer Singh Anand, Adv.
For M/s Karanjawala & Co., AOR
Mr. Siddhartha Chowdhury, AOR
Mr. Percy Ghandy, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. AS Aman, Adv.
Mr. Kartik Bhatnagar, Adv.
22
Mr. Vardaan Wanchoo, Adv.
Mr. Ujjwal Singh, Adv.
Mr. Rohan Sharma, Adv.
For M/s Karanjawala & Co., AOR
M/s Lawyers S. Knit & Co.
Mr. Purushottam Sharma Tripathi, AOR
Mr. Ravi Chandra Prakash, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Abhishek Tripathi, Adv.
Ms. Vahi Vyas, Adv.
Mr. Amit, Adv.
Ms. Rohini M. Amin – in – Person
Mr. Rajgopalan Nair, Adv.
Mr. Amrit Pal Singh, Adv.
Mr. C.J. Joreson, Adv.
Ms. Maria Nedumpara, Adv.
Ms. Simran Patil, Adv.
Mr. Gurmeet Singh Makker, AOR
Ms. Hemantika Wahi, AOR
Mr. B. V. Balaram Das, AOR
Mr. B. Vinodh Kanna, AOR
Mr. Lenin Rajasehar, Adv.
Mr. Ranjan Kumar, Adv.
Mr. C. K. Sasi, AOR
Ms. Nayantara Roy, Adv.
Mr. Abdulla Naseeh, Adv.
Mr. Somya Gupta, Adv.
Mr. S. Udaya Kumar Sagar, AOR
Dr. Abhishek Manu Singhvi, Sr. Adv.
Ms. Meenakshi Arora, Sr. Adv.
Ms. Pranaya Goyal, AOR
Mr. Nizam Pasha, Adv.
Ms. Juzea Shakir, Adv.
Ms. Arva Merchant, Adv.
Mr. Nidhiram Sharma, Adv.
Mr. Yashesh Kamdar, Adv.
Mr. Shachi Udish, Adv.
Mr. Abhuath Thakur, Adv.
Ms. Priyakshi Bhatnagar, Adv.
Mr. Talha Abdul Rahman, AOR
23
Mr. ANS Nadkarni, Ld. ASG
Ms. Kiran Suri, Sr. Adv.
Mr. Anmol Chandan, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. A.K. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 06.02.2020.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR