Section 37(3)(c) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

(c)providing for all matters which, by under this Act, the Statutes, Ordinances or regulations are to be, or may be, determined by rules; and

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