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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(3)Every ship under 5000 tons gross, in which electric power is the sole source of power for both main and auxiliary steering gear, shall comply with the requirements of sub-rule (2) except that if the auxiliary steering gear is powered by a motor primarily intended for other services, suitable overload protection maybe fitted.