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[Cites 0, Cited by 0] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(1) in Rules under the United Provinces Excise Act, 1910

(1)The transport of country spirit in bond from one distillery to another or between distilleries and bonded warehouse is governed by the rules relating to export of such spirit in bond mutatis mutandis.