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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Goa - Subsection

Section 25(1)(vii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(vii)to recommend to the Board measures to promote physical, moral and social welfare of students in institutions recognized by the Board and the conditions of their residence and discipline;