Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Raja Singh vs Commissioner Faridkot And Division on 5 July, 2016

     ITEM NO.17                           REGISTRAR COURT. 2                    SECTION IVB

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                       No(s).   24823/2013

     RAJA SINGH                                                              Petitioner(s)

                                                       VERSUS

     COMMR. OF FARIDKOT DIV., FARIDKOT & ORS.                                Respondent(s)


     Date : 05/07/2016 This petition was called on for hearing today.


     For Petitioner(s)
                                          Mr. Umang Shankar,Adv.


     For Respondent(s)                    Ms.Pallavi Manchanda,Adv.
                                          Mr.Ram Kishor Singh Yadav,Adv.

                                          Mr.Santosh Narayan Singh,Adv.
                                          Mr.Narender Kumar Verma,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service of notice is complete on the respondent Nos.1 & 2, but no one has entered appearance on their behalf. The respondent No.3 has failed to file the counter affidavit within the period stipulated under the rules.

Mr.Narender Kumar Verma, Ld.counsel shall comply the order dated 7.04.2016 regarding 'NOC' from Mr.R.K.S.Yadav, Ld.counsel within four weeks, whereafter no further extension shall be given.

List the matter again on 12.08.2016 Signature Not Verified Digitally signed by POOJA SHARMA (M V RAMESH) Date: 2016.07.05 16:36:11 TLT Registrar Reason: SB