Supreme Court - Daily Orders
Raja Singh vs Commissioner Faridkot And Division on 5 July, 2016
ITEM NO.17 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 24823/2013
RAJA SINGH Petitioner(s)
VERSUS
COMMR. OF FARIDKOT DIV., FARIDKOT & ORS. Respondent(s)
Date : 05/07/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Umang Shankar,Adv.
For Respondent(s) Ms.Pallavi Manchanda,Adv.
Mr.Ram Kishor Singh Yadav,Adv.
Mr.Santosh Narayan Singh,Adv.
Mr.Narender Kumar Verma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service of notice is complete on the respondent Nos.1 & 2, but no one has entered appearance on their behalf. The respondent No.3 has failed to file the counter affidavit within the period stipulated under the rules.
Mr.Narender Kumar Verma, Ld.counsel shall comply the order dated 7.04.2016 regarding 'NOC' from Mr.R.K.S.Yadav, Ld.counsel within four weeks, whereafter no further extension shall be given.
List the matter again on 12.08.2016 Signature Not Verified Digitally signed by POOJA SHARMA (M V RAMESH) Date: 2016.07.05 16:36:11 TLT Registrar Reason: SB