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[Cites 0, Cited by 0] [Section 159(8)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(8)(iii) in The Coal Mines Regulations, 2011

(iii)in every ventilating district, as near as practicable to the point where the air is subdivided at the end of a split and also where it enters the first working place; and