Madhya Pradesh High Court
Madhur Sahu vs The State Of Madhya Pradesh on 19 April, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 18331 of 2022 (MADHUR SAHU Vs THE STATE OF MADHYA PRADESH) Dated : 19-04-2022 Shri Rajvardhan Dutt Padraha, learned counsel for the applicant.
Shri Vivek Lakhera, learned Government Advocate for the State submits that the case diary is not available.
Let case diary be called for. List in next week.
(VIVEK AGARWAL)
JUDGE
amit
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AMIT JAIN
Date: 2022.04.20
10:05:45 IST