Section 71 in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002
71. Duties of care takers.
- The general duties, functions and responsibilities of care takers shall be as follows, namely:-(a)Handling child with love and affection;(b)Taking proper care and welfare of child;(c)Maintaining discipline among the children;(d)Maintaining, sanitation and hygiene;(e)Implementing daily routine in an effective manner;(f)Looking after the security and safety arrangements of the home;(g)Escorting children whenever they go out of the home.(h)Any other task/duty assigned by the management from time to time.
