Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2(2)] [Section 2] [Entire Act] Union of India - Subsection Section 2(2)(i) in The Wealth-Tax Act, 1957 (i)[ animals; [Substituted by Act 46 of 1964, Section 2, for Clauses (b), (c) and (d) (w.e.f. 1.4.1965).]