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Bombay High Court

Sadaf Imamoddin Masood vs State Of Maharashtra And Ors on 11 July, 2023

Bench: G.S. Patel, Neela Kedar

                                                                               Board Sr.No.:-67

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6894 OF 2023

 Sadaf Imamoddin Masood                                 ....PETITIONER
            V/S
 State Of Maharashtra And Ors                         ....RESPONDENT

Matter not send in court by the Civil Writ Petition Dept @ Sr. no. 67 Board dt. 11/07/2023.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 11th July, 2023 P.C. :

Due to paucity of time, stand over to 21/08/2023. Interim order, if any, to continue till then.
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