Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 205] [Entire Act]

State of Bihar - Subsection

Section 205(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)where the platform of such scaffold is supported at two independent suspension wire rope at or near each end of such platform so that in the event of failure of one such suspension wire rope, the other wire rope is capable of sustaining the weights of such platform and its load and prevent it from tilting; or