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Patna High Court - Orders

Ram Kripal Yadav vs Bideya Sagar Singh on 9 December, 2025

Author: Khatim Reza

Bench: Khatim Reza

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                         SECOND APPEAL No.371 of 1988
     ======================================================
1.1. Gangrati Devi Wife of Late Deo Saran Yadav, R/o Village Lasara, P.S.
      Ramgarh, District Kaimur.
1.2. Gunjrati Devi Wife of KIashi Nath Yadav, R/o Village Harpur, P.S. Zamania,
     Dist.- Gazipur.
1.3. Dhanwarta Devi Wife of Jeetan Yadav, R/o Dewaria, P.S. Zamania District
     Gazipur.
1.4. Parwati Devi Wife of Kalika Yadav, R/o Village Karhi, P.S. Durgawati
     District Kaimur.
1.5. Radhika Devi Wife of Sipahi Yadav, R/o Gorasara, P.S. Bhadwara, Dist. -
     Gazipur.
2.   Jainandan Yadav Son of Late Jadu Yadav, Resident of Village - Gorasara,
     P.S. Ramgarh, District- Rohtas.
3.   Lorik Yadav Son of Jainandan Yadav, Resident of Village - Gorasara, P.S.
     Ramgarh, District- Rohtas.

                                                           ... ... Appellant/s
                                       Versus
1.1. Elamwas Kumar Wife of Late Bideya Sagar Singh, Resident of Village -
     Ramgarh, P.S. - Ramgarh, District- Kaimur at Bhabhua.
1.2. Chandrawati Devi Wife of Late Vijay Kant Singh, Resident of Village -
     Ramgarh, P.S. - Ramgarh, District- Kaimur at Bhabhua.
1.3. Shekhar Kant Singh Son of Late Vijay Kant Singh, Resident of Village -
     Ramgarh, P.S. - Ramgarh, District- Kaimur at Bhabhua.
1.4. Anil Kant Singh Son of Late Vijay Kant Singh, Resident of Village -
     Ramgarh, P.S. - Ramgarh, District- Kaimur at Bhabhua.
1.5. Amar Kant Singh Son of Late Bideya Sagar, Resident of Village - Ramgarh,
     P.S. - Ramgarh, District- Kaimur at Bhabhua.
1.6. Meena Devi Widow of Late Arun Kant Singh, Resident of Ramgarh, P.S. -
1. Ramgarh, District- Kaimur, (Bhabhua).
1.6. Garima Singh D/o Late Arun Kant Singh, Resident of Ramgarh, P.S. -
2. Ramgarh, District- Kaimur, (Bhabhua).
1.6. Name not known D/o Late Arun Kant Singh, Resident of Ramgarh, P.S. -
3. Ramgarh, District- Kaimur, (Bhabhua).
1.7. Ajay Kant Singh Son of Late Bideya Sagar Singh, Resident of Village -
     Ramgarh, P.S. - Ramgarh, District- Kaimur at Bhabhua.
1.8. Abhay Kant Singh Son of Late Bideya Sagar Singh, Resident of Village -
     Ramgarh, P.S. - Ramgarh, District- Kaimur at Bhabhua.
1.9. Vimal Kant Singh Son of Late Bideya Sagar Singh, Resident of Village -
     Ramgarh, P.S. - Ramgarh, District- Kaimur at Bhabhua.
1.1 Vinay Kant Singh Son of late Bideya Sagar Singh, Resident of Village -
0. Ramgarh, P.S. - Ramgarh, District- Kaimur at Bhabhua.
 Patna High Court SA No.371 of 1988(42) dt.09-12-2025
                                             2/5




  1.1 Indudevi D/o Late Bideya Sagar Singh, Resident of Village - Ramgarh, P.S. -
  1. Ramgarh, District- Kaimur at Bhabhua.
  2.    Ramakant Singh Son of Bideya Sagar Singh, under the guardianship of Sri
        Ganesh Pd. Singh, Resident of Village Dhusakha, At present village
        Ramgarh, P.S. - Ramgarh, District- Rohtas.
  3.1. Kalawati Devi Widow of Late Bijay Kant Singh, Resident of Village
       Ramgarh, P.O. and P.S. Ramgarh, District Rohtas.
  3.2. Sintu Singh Son of Late Bijay Kant Singh, Resident of Village Ramgarh,
       P.O. and P.S. Ramgarh, District Rohtas.
  3.3. Chandra Shekhar Singh, Son of Late Bijay Kant Singh, Resident of Village
       Ramgarh, P.O. and P.S. Ramgarh, District Rohtas.
  4.    Amar Kant Singh Son of Bideya Sagar Singh, under the guardianship of Sri
        Ganesh Pd. Singh, Resident of Village Dhusakha, At present village
        Ramgarh, P.S. - Ramgarh, District- Rohtas.
  5.    Arun Kant Singh, Son of Bideya Sagar Singh, under the guardianship of Sri
        Ganesh Pd. Singh, Resident of Village Dhusakha, At present village
        Ramgarh, P.S. - Ramgarh, District- Rohtas.
  6.    Most. Akali Devi W/o Late Ram Naresh Singh, Village - Gorasara, P.S.
        Ramgarh, District- Rohtas.
  7.1. Subash Kuer Wife of Late Lallan Singh, Resident of Village Gorasara,
       Police Station Ramgarh, District - Kaimur at Bhabua
  7.2. Ravi Kant Singh Son of Late Lallan Singh, Resident of Village Gorasara,
       Police Station Ramgarh, District - Kaimur at Bhabua
  7.3. Amar Kant Singh Son of Late Lallan Singh, Resident of Village Gorasara,
       Police Station Ramgarh, District - Kaimur at Bhabua
  7.4. Nitu Kumari D/o Late Lallan Singh, Resident of Village Gorasara, Police
       Station Ramgarh, District - Kaimur at Bhabua
  8.    Ashok Singh Son of Hardawar Singh, Village - Gorasara, P.S. Ramgarh,
        District- Rohtas.
  9.    Arun Singh Son of Hardawar Singh, Village - Gorasara, P.S. Ramgarh,
        District- Rohtas.
  10. Manoj Singh Son of Hardwar Singh, Village - Gorasara, P.S. Ramgarh,
      District- Rohtas.
  11. Paban Singh Son of Banshi dhar Singh, Village - Gorasara, P.S. Ramgarh,
      District- Rohtas.
  12. Arbind Singh Son of Banshi dhar Singh, Village - Gorasara, P.S. Ramgarh,
      District- Rohtas.
  13. Babban Singh Son of Banshidhar Singh, Village - Gorasara, P.S. Ramgarh,
      District- Rohtas.
  14. Vijay Kant Singh Son of Ram Bachan Singh, Village - Gorasara, P.S.
      Ramgarh, District- Rohtas.
  15. Mukesh Kumar Singh @ Mantu Singh Son of Sheo Badhan Singh, Village -
      Gorasara, P.S. Ramgarh, District- Rohtas.
  16. Bijay Singh Son of Jagdish Singh, Village - Rampure, P.S. Saiyadraja, Dist. -
 Patna High Court SA No.371 of 1988(42) dt.09-12-2025
                                             3/5




        Varansi.
  17. N/A N/A N/A
  18. Hardowar Singh Son of Ram Naresh Singh, Village - Gorasara, P.S.
      Ramgarh, District- Rohtas.
  19. Name not known Widow of Late Basudhar Singh, Resident of Village
  1. Gorasara, Police Station Ramgarh, District - Kaimur.
  19. Babban Singh Son of Late Basudhar Singh, Resident of Village Gorasara,
  2. Police Station Ramgarh, District - Kaimur.
  19. Arbind Singh Son of Late Basudhar Singh, Resident of Village Gorasara,
  3. Police Station Ramgarh, District - Kaimur.
  19. Vinay Singh Son of Late Basudhar Singh, Resident of Village Gorasara,
  4. Police Station Ramgarh, District - Kaimur.
  19. Paka Singh Son of Late Basudhar Singh, Resident of Village Gorasara,
  5. Police Station Ramgarh, District - Kaimur.
  20. Sudha Singh Daughter-in-law of Late Ram bachan Singh, Wife of Late Vijay
  1. Kant Singh, Resident of Village - Gorsara, P.S. - Ramgarh, District- Kaimur
      (Bhabua).
  21. Child Name not known Son of Ram Naresh Singh, Under the guardian ship
      of Sri Ganesh Pd. Singh, Village - Gorasara, P.S. Ramgarh, District- Rohtas.
  22. Sabita Devi Wife of Late Sheo Bachan Singh Resident of Village - Gorsara,
  1. P.S. Ramgarh, District- Kaimur (Bhabua)
  23. Child name not known Sion of Hardowar Singh, Under the guardianship of
      Sri Ganesh Prasad Singh, Village - Gorasara, P.S. Ramgarh, District- Rohtas.
  24. Most. Setu Kuar W/o Santo Prasad Singh, deceased. Village - Madanpura,
      P.O. Barun, P.S. Zamania, Distt- Gazipure at present Village - Gorasara, P.S.
      Ramgarh, Distt. Rohtas.
  25. Gujrati Devi Wife of Late Baban Singh, Residents of Village - Kulhariya,
  1. P.S. - Mohania, District- Kaimur (Bhabua).
  25. Arun Singh Son of Late Baban Singh Residents of Village - Kulhariya, P.S. -
  2. Mohania, District- Kaimur (Bhabua).
  26. Chandridhari Singh Son of Sant Prasad Singh, Village - Madanpura, P.O.
      Barun, P.S. Zamania, Distt- Gazipure at present Village - Gorasara, P.S.
      Ramgarh, Distt. Rohtas.
  27. Chatra Ranjan Singh Son of Sant Prasad Singh, Village - Madanpura, P.O.
      Barun, P.S. Zamania, Distt- Gazipure at present Village - Gorasara, P.S.
      Ramgarh, Distt. Rohtas.
  28. Sudha Devi W/o Gangadhar, Village - Madanpura, P.O. Barun, P.S.
      Zamania, Distt- Gazipure at present Village - Gorasara, P.S. Ramgarh, Distt.
      Rohtas.
  29. Nagina Devi W/o Raghunandan Missir, Vill - Nauli, P.S. Gamhar, District-
      Gazipur at present - Gorasara, P.S. - Ramgarh, District- Rohtas.
  31. Jay Prakash Tiwary Son of late Harbansh Tiwari, Resident of Village
  1. Gorsara, P.S. - Ramgarh, District- Kaimur (Bhabua).
  31. Tarkeshwar Tiwari Son of Late Harbansh Tiwari, Resident of Village
           Patna High Court SA No.371 of 1988(42) dt.09-12-2025
                                                       4/5




            2.    Gorsara, P.S. - Ramgarh, District- Kaimur (Bhabua).
            32. Bachan name not known Son of Harbansh Tiwari, R/o Village - Goresra, P.S.
                Ramgarh, Distt. - Rohtas.
            33. Lalita Devi W/o Late Markanday Diwari, Resident of Village - Gorasara,
            1. P.S. Ramgarh, Distt. Kaimur at Bhabua.
            33. Satya Prakash Tiwari Son of Markanday Tiwari, Resident of Village -
            2. Gorasara, P.S. Ramgarh, Distt. Kaimur at Bhabua.
            34. Bachan name not known Son of Baikunth Tiwari R/o Village - Goresra, P.S.
                Ramgarh, Distt. - Rohtas.
            35. Sarup Halwai Son of Name not known Village - Dahrak at present -
                Ramgarh, P.S. Ramgarh.
            36. Ramgalal Teli Son of Ram Janam Teli, Village Dahrak, P.S. Ramgarh, At
                present Village Ramgarh, P.S. Ramgarh, Distt. - Rohtas.
            37. State of Bihar through Collector, Rohtas.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s      :        Mr. Keshari Singh, Advocate
                  For the Respondent/s     :        Mr. Sukumar Sinha, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE KHATIM REZA
                                        ORAL ORDER

42   09-12-2025

Re: I.A. No. 12 of 2025 This application has been filed for informing the court with regard to attainment of majority of respondent nos. 4, 5, 13, 14, 15 and 23.

2. Learned counsel for the appellants submitted that the aforesaid respondents had attained majority and died during the pendency of this appeal leaving behind their heirs and legal representatives who have been substituted in their places by way of different interlocutory applications on different dates by order of this Court.

3. Considering the facts and averments made in this Patna High Court SA No.371 of 1988(42) dt.09-12-2025 5/5 application, the respondent nos. 4, 5, 13, 14, 15 and 23 be treated to have attained majority.

4. Accordingly, I.A. No. 12 of 2025 is disposed of.

(Khatim Reza, J) Sankalp/-

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