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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1) in Nurses and Midwives Act, 1953

(1)Every meeting of the Council shall be presided over by the President; in his absence by the Vice president; and in the absence of both the President and Vice-President by a member chosen by the members present at the meeting to preside for the occasion.