Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(xvi) in The Maharashtra Metropolitan Region Development Authority Act, 2016

(xvi)The Chief Executive Officer of such Special Planning Authority whose maximum area is covered under the Region.