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[Cites 0, Cited by 14] [Section 44(3)] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(3)(b) in Tamil Nadu Societies Registration Act, 1975

(b)has not, for three consecutive financial years filed with the Registrar all or any of the documents referred to in clause (b) of sub-section(3) of section 16. the Registrar may publish in the Tamil Nadu Government Gazette, and send to the registered society by registered post, a like notice as is provided in sub-section (2) of this section.