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State of Bihar - Section

Section 20 in The Bihar Vaccination Rules, 1944

20.

A certificate to show that he has been appointed to work as an apprentice to a licensed public vaccinator shall be granted to every apprentice vaccinator in the form (Schedule XXXI-No. 9H) under the signature of the Superintendent of Vaccination. The counterfoil shall be kept in the office of the Superintendent of Vaccination :-