Delhi High Court - Orders
Tapas Mandal And Anr vs The State And Anr on 19 October, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6941/2022 & CRL.M.A. 26896/2022
TAPAS MANDAL AND ANR ..... Petitioners
Through: Mr. Abhishek, Advocate
versus
THE STATE AND ANR ..... Respondents
Through: Ms. Richa Dhawan, APP for State
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 19.10.2023 Hon'ble Judge is not holding the Court today. List on 04.01.2024.
By Order (COURT MASTER) OCTOBER 19, 2023/rk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 23:58:34