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Delhi High Court - Orders

Tapas Mandal And Anr vs The State And Anr on 19 October, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~53
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 6941/2022 & CRL.M.A. 26896/2022
                                                TAPAS MANDAL AND ANR                      ..... Petitioners
                                                                Through:  Mr. Abhishek, Advocate

                                                                                      versus

                                                THE STATE AND ANR                                                              ..... Respondents
                                                             Through:                                          Ms. Richa Dhawan, APP for State


                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER

% 19.10.2023 Hon'ble Judge is not holding the Court today. List on 04.01.2024.

By Order (COURT MASTER) OCTOBER 19, 2023/rk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 23:58:34