Delhi High Court - Orders
Dr. Rajesh Kumar Yaduvanshi vs Serious Fraud Investigation Office ... on 18 August, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 1308/2019 & CRL. M.A. 43209/2019,
CRL.M.A. 3644/2020, CRL. M.A. 7626/2020,
CRL.M.A. 7627/2020, CRL. M.A. 10501/2020,
CRL. M.A. 10502/2020
DR. RAJESH KUMAR YADUVANSHI ..... Petitioner
Through Mr Pinaki Misra, Senior Advocate with
Mr Sachin Datta, Senior Advocate with Ms Prity
Sharma, Advocate.
versus
SERIOUS FRAUD INVESTIGATION
OFFICE (SFIO) & ANR. ..... Respondents
Through Mr Chetan Sharma, ASG with
Mr Anurag Ahluwalia, CGSC with Mr Abhigyan
Siddhant and Mr Amit Gupta, Advocates for
SFIO.
Mr Rajesh Gautam, Advocate for PNB.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 18.08.2020 [Hearing held through videoconferencing] CRL. M.A. 10501/2020,
1. The application is allowed and the memorandum dated 16.07.2020 is placed on record.
CRL.REV.P. 1308/20192. Mr Sharma, learned ASG states that efforts were made to resolve the Signature Not Verified Signed By:DUSHYANT RAWAL Location: Signing Date:18.08.2020 22:23:20 differences between the Ministry of Finance and Ministry of Corporate Affairs and he has instructions to pray that the present petition be dismissed.
3. Arguments were heard and the orders are reserved.
VIBHU BAKHRU, J AUGUST 18, 2020 pkv Signature Not Verified Signed By:DUSHYANT RAWAL Location: Signing Date:18.08.2020 22:23:20