Section 58(1)(a) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

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State of Tamilnadu - Subsection

Section 58(1)(a) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(a)on the recommendation of not less than two thirds of the members of the Syndicate, remove, by an order in writing, made in this behalf, the name of any person from the register of law graduates; or

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State of Tamilnadu - Subsection

Section 58(1)(a) in Tamil Nadu Dr. Ambedkar Law University Act, 1996