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Delhi High Court - Orders

Anbumani Ramadoss vs Supdt. Of Police ( Central Bureau Of ... on 13 February, 2019

Author: I.S.Mehta

Bench: I.S.Mehta

$~28
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   CRL.M.C. 4443/2015
    ANBUMANI RAMADOSS                               ..... Petitioner
                Through:           Mr. Mukul Gupta, Sr. Advocate with
                                   Mr. Vibhor Garg, Mr. Tushar Gupta,
                                   Ms. Nitya Gupta and Mr. Deepanshu
                                   Panwar, Advocates.
                      versus

    SUPDT. OF POLICE ( CENTRAL BUREAU OF
    INVESTIGATION)                            ..... Respondent
                  Through: Ms. Rajdipa Behura, SPP for CBI
                            with Mr. Philomon Kani and
                            Ms. Kriti Handa, Advocates along
                            with Inspector Navin Tolani, CBI.

    CORAM:
    HON'BLE MR. JUSTICE I.S.MEHTA
                 ORDER

% 13.02.2019 List with connected matters on 06.03.2019.

I.S.MEHTA, J FEBRUARY 13, 2019 nd