Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Jammu-Kashmir - Subsection Section 18(1) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (1)Subject to the provisions of this Act, the market committee shall conduct the business in accordance with the rules made for this purpose.
