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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(5) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(5)The Co-ordination Committee shall meet at Bhopal or such other place and at such intervals as the Kuladhipati may determine.