Allahabad High Court
C/M Smt. Kailash Pati Mahila Shiksha ... vs State Of U.P. And Others on 6 August, 2010
Court No. - 39 Case :- WRIT -- C No. -- 28745 of 2009 Petitioner :- C/M Smt. Kailash Pati Mahila Shiksha Seva Samiti & Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Gopal Srivastava Respondent Counsel :- C.S.C. Hon'ble Dilip GuDta.J.
Learned Standing Counsel appearing for the respondents prays for and is granted three weeks further time to file counter affidavit. List thereafter.
Order Date :- 6.8.2010 Kpy