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Allahabad High Court

C/M Smt. Kailash Pati Mahila Shiksha ... vs State Of U.P. And Others on 6 August, 2010

Court No. - 39

Case :- WRIT -- C No. -- 28745 of 2009

Petitioner :- C/M Smt. Kailash Pati Mahila Shiksha Seva Samiti
& Another

Respondent :- State Of U.P. And Others

Petitioner Counsel :- Gopal Srivastava

Respondent Counsel :- C.S.C.

Hon'ble Dilip GuDta.J.

Learned Standing Counsel appearing for the respondents prays for and is granted three weeks further time to file counter affidavit. List thereafter.

Order Date :- 6.8.2010 Kpy