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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(xii) in The Burdwan University Act, 1981.

(xii)to recommend to the Executive Council the dissolution of the Governing Body of an affiliated college, or institution, other than a Government College and pending reconstitution of the Governing Body, the appointment of an Administrator or an ad hoc Governing Body;