Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 4 in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

4. Removal of member of Authority.

- If in the opinion of the State Government the continuance of any member in the Authority is undesirable it shall be open to the Government to remove such member from the Authority without assigning any reason therefor.