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[Cites 0, Cited by 18] [Section 31(8)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(8)(a) in Uttar Pradesh State Universities Act, 1973

(a)In the case of appointment of a teacher of the University, if the Executive Council does not agree with the recommendation made by the Selection Committee the Executive Council shall refer the matter to the Chancellor along with the reasons of such disagreement, and his decision shall be final :