Madhya Pradesh High Court
Indo Bai vs The State Of Madhya Pradesh on 28 August, 2020
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 MCRC-28918-2020 The High Court Of Madhya Pradesh MCRC-28918-2020 (INDO BAI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 28-08-2020 Heard through Video Conferencing. Shri Mukesh Kumar Pandey, learned counsel for the applicant. Ms. Anjali Shrivastava, learned Panel Lawyer for the State. The learned counsel for the State prays for time to verify, whether charge-sheet has been filed or not.
List on 4-9-2020.
(VIJAY KUMAR SHUKLA) JUDGE ac Signature Not Verified SAN Digitally signed by AJAY KUMAR CHATURVEDI Date: 2020.08.28 14:03:55 IST