Bombay High Court
Prathamesh George Fernandes vs The Collector Thane District And Ors on 28 February, 2024
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 175 OF 2023
Prathamesh George Fernandes ....PETITIONER
V/S
The Collector Thane District And Ors ....RESPONDENT
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 28th February, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 17/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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