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State of Uttar Pradesh - Section
Section 20 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973
20. Scale of pay.
- The scales of pay admissible to persons appointed to different categories of post in the. cadre of the service, whether in a substantive or officiating capacity or as a temporary measure, shall be as follows:| Name of Post | Scale of Pay |
| 1. Bundle lifter | Rs. 170-2-190-E. B. 3-20-5-E-B-4-225 |
| 2. Jamadar | Ditto. |
| 3. Caretaker | Ditto. |
| 4. Daftary | Ditto. |
| 5. Fireman | Rs. 165-2-185-E. B. 3-215. |
| 6. Tindal | Ditto. |
| 7. Orderly and Peon | Ditto. |
| 8. Chaukidar | Ditto. |
| 9. Sweeper | Ditto. |
| 10. Mali | Ditto. |
| 11. Waterman | Ditto. |
| 12. Farrash | Ditto. |
| 13. Vaccum Cleaner Operator | Ditto. |