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State of Tamilnadu - Section

Section 4 in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

4. State Election Officer.

- The Director of Rural Development, [Director of Town Panchayat] [Now Director of Special Panchayat.] and Commissioner of the Municipal Administration shall be the State Election Officers who shall co-ordinate and supervise the preparation and publication of the voters list and also the conduct of election of members to the committee in respect of the District Panchayat, Town Panchayats and Municipal Councils and Corporations respectively.