Allahabad High Court
C/M Shri Hanumant Lal J.H.S. Dangauli ... vs State Of U.P. And Others on 26 July, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 35793 of 2010 Petitioner :- C/M Shri Hanumant Lal J.H.S. Dangauli And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- S.P. Pandey Respondent Counsel :- C.S.C.,V.K. Kushwaha Hon'ble Dilip Gupta,J.
Learned Standing Counsel appears for respondent nos.1 & 2 and respondent nos.3 & 4 are represented by Sri V.K. Kushwaha. Respondents may file counter affidavit within two weeks. Rejoinder affidavit, if any, may be filed by petitioners within one week thereafter.
List this petition for admission/hearing in the week commencing 23.8.2010.
Order Date :- 26.7.2010 Kpy