Supreme Court - Daily Orders
Vihaan Direct Selling (I) Pvt Ltd And ... vs Union Of India on 20 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
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ITEM NO.42 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 31/2017
VIHAAN DIRECT SELLING (I) PVT LTD AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS [VACATING STAY] ON IA
50851/2017
FOR INTERVENTION APPLICATION ON IA 52326/2017
FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 52329/2017 and
IA No.32372/2018-INTERVENTION APPLICATION
IA No. 52326/2017-INTERVENTION APPLICATION
IA No. 6409/2017-INTERVENTION APPLICATION
IA No. 52329/2017-PERMISSION TO APPEAR AND ARGUE IN PERSON)
WITH
W.P.(Crl.) No. 213/2018 (X)
Date : 20-09-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Dushyant A. Dave, Sr.Adv.
Mr. Aman Vachher, Adv.
Mr. Sajid Mohamed, Adv.
Mr. Dhiraj, Adv.
Ms. Dipika Batheja, Adv.
Mr. Ashutosh Dubey, Adv.
Mrs. Ratna Mala, Adv.
Mr. Abhishek Chauhan, Adv.
Mrs. Anshu Vachher, Adv.
Mr. Arun Nagar, Adv.
Mr. P. N. Puri, AOR
Mrs. Madhvi Divan, Adv.
Ms. Archana Pathak Dave, AOR
Mrs. Ankita Choudhary, Adv.
Signature Not Verified
Mr. Praneet, Adv.
Mr. Nachiketa Joshi, AOR
Digitally signed by R
NATARAJAN
Date: 2018.09.22
12:20:16 IST
Reason: Mrs. Sucheta Joshi, Adv.
Mr. Ujjaval Kumar, Adv.
Mr. Anupam Chaudhary, Adv.
Mr. Aniket Kumar, Adv.
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For Respondent(s) Mr. Pradip D. Gharat, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. S. Udaya Kumar Sagar, AOR
Mrs. Priya Aristotle, Adv.
Mr. Shiva P., Adv.
Ms. Aruna Hannah Dutta, Adv.
Mr. Joseph Aristotle S., AOR
Mr. Aman Lekhi, ASG
Mr. Aman Singh, Adv.
Mr. P.K.Mullick, Adv.
Mr. S.K. Gupta, Adv.
Ms. Suhasini Sen, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Raj Bahadur, Adv.
Mr. Prashant Rawat, Adv.
Ms. Priya Mishra, Adv.
Mrs. Anil Katiyar, AOR
Mr. Vikramjit Banerjee, ASG
Mr. Aman Sinha, Sr. Adv.
Mr. P.K. Mullick, Adv.
Mr. S.K. Gupta, Adv.
Mr. Raj Bahadur, Adv.
Mr. G.S. Makkar, AOR
Mr. Shree Pal Singh, AOR
Ms. V. Mohana, Sr.Adv.
Mr. Pranay Ranjan, Adv.
Mr. Shalinder Saini, Adv.
Mr. B. V. Balaram Das, AOR
Mr. Mukul Rohtagi, Sr. Adv.
Mr. Satish Vig, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Mr. Mrityunjai Singh, Adv.
Mr. Suhaan Mukerji, Adv.
Mr. Harsh Hiroo Gursahani, Adv.
Ms. Astha Sharma, Adv.
Mr. Abhishek Manchanda, Adv.
Ms. Dimple Nagpal, Adv.
Mr. Amit Verma, Adv.
M/s. Plr Chambers And Co., AOR
Mr. P. N. Puri, AOR
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UPON hearing the counsel the Court made the following
O R D E R
Issue Notice.
All intervention applications are allowed. List on Wednesday, 16th January, 2019. Pleadings to be completed in the meanwhile. (MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER