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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(5)(c) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(c)Use of a person as a writer-cum-reader, who shall have studied one standard below than the examination for which the candidate is appearing.
(i)On such a claim and on advance payment of remuneration for writer-cum-reader the Conductor/Deputy Conductor shall arrange for a writer.
(ii)A writer shall not be allowed in subjects in which the practical work is required to be performed by the candidate himself/herself e.g. shorthand, typewriting, art, drawing, etc.