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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(2)(f) in Jharkhand Panchayat Raj Act, 2001

(f)all buildings constructed by the Gram Panchayat and all lands, buildings and properties transferred by the central or state government to the gram panchayat or that donated, purchased or otherwise acquired for purposes of the local people;