Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(2) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004 (2)The quorum for the meeting of the Committee shall be eight.
