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Jharkhand High Court

Kaushalya Infrastructure Development ... vs Road Construction on 12 October, 2012

Author: Narendra Nath Tiwari

Bench: Narendra Nath Tiwari

                      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W. P. (C) No. 4220 of 2012
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                 CORAM: HON'BLE MR. JUSTICE NARENDRA NATH TIWARI
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        For the Petitioner         - Mr. Indrajit Sinha
        For the Respondents        -
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6/12.10.2012

Put up this case on 5.12.2012.

Till then, the interim order dated 24.9.2012 shall continue. 

     S.K                                                       (NARENDRA NATH TIWARI, J)