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[Cites 0, Cited by 0] [Section 339(1)] [Section 339] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 339(1)(c) in Arunachal Pradesh Municipal Act, 2007

(c)to convert into a dwelling-house any building or any part of a building not originally so constructed for human habitation or, if originally so constructed for human habitation, subsequently appropriated for any other purpose,