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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977

(h)[ "population" means population, as determined in the 1981 census;] [ Substituted by S.O. 740(E), dated 17.10.1983.]