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[Cites 0, Cited by 0] [Section 306(2)] [Section 306] [Entire Act]

State of Odisha - Subsection

Section 306(2)(c) in The Orissa Municipal Corporation Act, 2003

(c)discharging any responsibility attaching to the person in whose favour the Commissioner's order is made for maintaining, repairing, flushing, cleaning or emptying the joint drain or any part thereof.