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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(g)"Department" in relation to the Institute means a unit of the Institute engaged in activities, as specified under these Statutes;
(ga)[ "employee" means a person duly employed by the Institute and receiving emoluments; [Inserted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]
(gb)"Faculty" means the teaching and research faculty of the Institute;
(gc)"Finance Committee" means the Finance Committee of the Institute as referred to in clause (c) of section 11 of the Act;
(gd)"Finance Officer" means the Finance Officer of the Institute as referred to in clause (c) of section 21 of the Act;]