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State of Chattisgarh - Section

Section 15 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

15. Emoluments and conditions of service of Vice-Chancellor.

- The emoluments and conditions of service of the Vice-Chancellor shall be such as may be prescribed by Statutes but shall not be varied to his disadvantage after his appointment.