Allahabad High Court
Commissioner Of Income Tax, Agra vs M/S Chhata Sugar Company Ltd. on 3 February, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- INCOME TAX APPEAL No. - 140 of 2007 Petitioner :- Commissioner Of Income Tax, Agra Respondent :- M/S Chhata Sugar Company Ltd. Petitioner Counsel :- Shambhu Chopra Respondent Counsel :- Raj endra Kumar Srivastava Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. Passed over on the illness slip of Sri Raj endra Kumar Srivastava. Order Date :- 3.2.2010 kkg