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Allahabad High Court

Commissioner Of Income Tax, Agra vs M/S Chhata Sugar Company Ltd. on 3 February, 2010

Author: Ra°Es Kumar

Bench: Ra°Es Kumar

Court No. - 37
Case :- INCOME TAX APPEAL No. - 140 of 2007

Petitioner :- Commissioner Of Income Tax, Agra
Respondent :- M/S Chhata Sugar Company Ltd.
Petitioner Counsel :- Shambhu Chopra
Respondent Counsel :- Raj endra Kumar Srivastava

Hon'ble Ra°es Kumar,J.

Hon'ble Subhash Chandra Ni2am.J. Passed over on the illness slip of Sri Raj endra Kumar Srivastava. Order Date :- 3.2.2010 kkg