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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(ii) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(ii)The chairman may, with the prior approval of the Government, visit any place in India or abroad and also keep the members of the Board informed of his tours.