Section 3(1)(b) in The Bombay land Acquisition Officers Proceedings Validation Act, 1949

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(1)(b) in The Bombay land Acquisition Officers Proceedings Validation Act, 1949

(b)all declarations made by the Provincial Government under section 6 of the said Act in respect of the acquisition of the said lands as being needed for a public purpose or for purposes of a company before the said date;

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Bombay Presidency - Subsection

Section 3(1)(b) in The Bombay land Acquisition Officers Proceedings Validation Act, 1949