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[Cites 0, Cited by 0] [Section 205AA] [Entire Act]

State of Uttar Pradesh - Subsection

Section 205AA(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)The schedule of the average surplus produce for each type of soil, per acre weighted average surplus produce for the circle and its modification for villages of marked inferiority or superiority.