Delhi High Court - Orders
Samuel Watharkar vs Shri Nathu Ram Now Deceased & Ors on 7 November, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 15/2022 & CM APPL. 36751/2022
SAMUEL WATHARKAR ..... Appellant
Through: Mr. J. K. Bhola and Mr. Shashank
Kumar, Advocates.
versus
SHRI NATHU RAM NOW DECEASED & ORS. ..... Respondents
Through: Mr. M Sufian Siddiqui, Mr. Rakesh
Bhugra and Mr. Kumar Satish Shah,
Advocates for R-1 & 2.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 07.11.2023 It is already 4:45 PM.
No time left.
List on 08.12.2023.
Interim order, if any, to continue.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 7, 2023/msh Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 00:04:00